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[Section 9]
[Entire Act]
State of Karnataka - Subsection
Section 9(1) in Pilikula Development Authority Act, 2018
| 1 | The Minister incharge of Science and Technology | President |
| 2 | The Minister Incharge of Dakshina KannadaDistrict | Co-President |
| 3 | The Minister incharge of Tourism | Co- President |
| 4 | The Member of Parliament representing thedistrict of Dakshina Kannada | Member |
| 5 | The Members of Legislative Assembly, MangaluruSouth, Mangaluru North and Mudubidre Constituencies | Member |
| 6 | The Members of Legislative Council who areregistered as voter in the constituencies of Mangaluru South,Mangaluru North and Mudubidre | Member |
| 7 | The President, Zilla Panchayat Dakshina Kannada | Member |
| 8 | The Mayor, Mangalore City Corporation | Member |
| 9 | The Chairperson, Mangalore Urban DevelopmentAuthority, Mangaluru | Member |
| 10 | The Development Commissioner cum AdditionalChief Secretary, Government of Karnataka | Ex-officio Member |
| 11 | The Additional Chief Secretary/PrincipalSecretary/Secretary to Government, Department of Finance | Ex-officio Member |
| 12 | The Additional Chief Secretary/PrincipalSecretary/Secretary to Government, Department of Commerce andIndustry | Ex-officio Member |
| 13 | The Additional Chief Secretary/PrincipalSecretary to Government, Department of Energy | Ex-officio Member |
| 14 | The Additional Chief Secretary/PrincipalSecretary to Government, Department of Forest, Ecology andEnvironment | Ex-officio Member |
| 15 | Secretary, Government of India, Ministry ofEnvironment and Forest or his representative. | Ex-officio Member |
| 16 | The Principal Secretary/Secretary to Government,Department of Information Technology, Biotechnology and Scienceand Technology | Ex-officio Member |
| 17 | The Additional Chief Secretary/PrincipalSecretary to Government, Rural Development and Panchayat Raj | Ex-officio Member |
| 18 | The Additional Chief Secretary/PrincipalSecretary to Government, Department of Education (Primary andSecondary Education) | Ex-officio Member |
| 19 | The Principal Secretary to Government,Department of Tourism | Ex-officio Member |
| 20 | The Secretary to Government, Department ofKannada and Culture | Ex-officio Member |
| 21 | The Secretary to Government, Department ofFisheries | Ex-officio Member |
| 22 | The Secretary to Government, Department ofAgriculture and Horticulture | Ex-officio Member |
| 23 | The Deputy Commissioner, Mangalore | Ex-officio Member |
| 24 | The Vice-Chancellor, Mangalore University | Ex-officio Member |
| 25 | The Director General, National Council ofScience Museum | Ex-officio Member |
| 26 | The Member Secretary, Karnataka State PollutionControl Board | Ex-officio Member |
| 27 | Three Members who are experts in the field ofCulture, Wildlife, Plant Life, Science, Technology, Environment,Heritage, Fisheries and Tourism - to be nominated by theGovernment. | Non-official Members |
| 28 | The Commissioner, Pilikula Development Authority | Member Secretary |