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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 16(a) in The 'Union Territory of Dadra and Nagar Haveli' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(a)persistently makes defaults in the performance of his duties imposed on him under the Act and these rules or exceeds or abuses its powers;