Section 6(4) in Maharashtra Legislature Members' Salaries and Allowances Act, 1956
(4)[ There shall be paid to every Member a lump sum amount of [Rs. 46,000] [Sub-section (4) was substituted by Maharashtra 26 of 2008, section 2, (w.e.f. 8-8-2008).] per month as a mileage allowance for the purpose of touring.]
