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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(1) in Kerala Cultural Activists Welfare Fund Act, 2010

(1)The Directors nominated under section 8 shall hold office for a period of four yearsProvided that there shall be no disqualification for a Director who has completed his term of office to hold office for a further term