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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in The Sovereign Gold Bond Scheme, 2016

(1)The Gold Bond shall be repayable on the expiration of eight years from the 8th February 2016, the date of the issue of Gold Bonds:Provided that premature redemption of Gold Bond may be permitted after fifth year from the date of issue of such Gold Bond on the date on which interest is payable.