Patna High Court - Orders
Sheo Balak Rai & Ors. vs The State Of Bihar on 21 July, 2015
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.26791 of 2015
Arising Out of PS.Case No. -129 Year- 2014 Thana -RAJPUR District-
EASTCHAMPARAN(MOTIHARI)
======================================================
Sheo Balak Rai son of Late Ramavatar Rai and Ors
.... .... Petitioner/s
Versus
1. The State of Bihar
.... .... Opposite Party/s
======================================================
Appearance :
For the Petitioner/s : Mr. Nagendra Pd. Yadav, Advocate
For the Opposite Party/s : Mr. Dr.Ajit Kumar (App)
======================================================
CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
ORAL ORDER
2 21-07-2015Call for xerox copy of the original case diary in connection with Rajepur P.S. Case No.129 of 2014 from the court of learned Chief Judicial Magistrate, Motihari, East Champaran and list this matter on receipt of the same.
(Dinesh Kumar Singh, J) Ashwini/-
U T