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Union of India - Section

Section 3 in Mormugao Port Employees' (Educational Assistance) Regulations, 2000

3. Definitions.

- In these Regulations, unless the context otherwise requires:
(i)Board' shall have the same meaning assigned in the Major Port Trusts Act, 1963.
(ii)'Employee' means an employee of the Board.
(iii)'Child' means a child of an employee of the Board and includes a step-child and an adopted child, who is wholly dependent on the employee.
(iv)'Higher Secondary or Senior Secondary Classes' means Classes XI and XII and includes Classes upto the equivalent of XII under the 10+2+3 scheme like Pre-University class or the first year class of an Intermediate College, a Technical College, or a Polytechnic, provided the child has passed the Secondary or equivalent but not the Higher Secondary Examination before joining such class.
(v)Primary Classes' means Classes I To V but does not include Kindergarten or Nursery classes.
(vi)'Recognised School/college' means Government school/college or any educational institution, whether in receipt of Government aid or non-recognised by the Central or State Government or Union Territory Administration or by a University or a recognised ,educational authority having jurisdiction over the area where the institution is situated. For the purpose of these Regulations, education upto the senior level shall be treated as school/college education.
(vii)'Secondary Classes' means Classes VI to X.
(viii)'Tuition Fee' means tuition fee payable and actually paid, and includes:
(a)Science fee.
(b)Laboratory fee, in case Science fee is not separately charged.
(c)Special fee charged for agriculture as an elective additional subject and
(d)Any fee charged for subjects like music, which are taught as part of the regular school/college curriculum or subject requiring practical work under the programme of work experience.
Provided that if tuition fee charged from a Science student is higher than that charged from a non-science student, science fee, though separately charged, shall not be included in the tuition fee for the purpose of these Regulations.Explanation. - "Tuition Fee" does not, however, include: -
(a)Domestic Science fund charges
(b)Library fee
(c)Games fee.
(d)Admission fee and
(e)Extra-curricular activity fee.
General Conditions: