Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(g) in The Gujarat Advocates Welfare Fund Act, 1991

(g)"cessation of practice" in relation to an advocate means discontinuance of practice by the advocate by taking up any employment trade calling or other similar engagement or discontinuance of practice on account of death;