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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(g) in Rajasthan Sanskrit University Act, 1998

(g)"regular student" means a person who has taken regular admission in any department of the University affiliated or constituent college or approved institution of the University for taking a course of study for a degree, diploma, certificate or other academic distinction;