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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Karnataka - Subsection

Section 44(13) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(13)Sanction of affiliation however, be subject to obtaining the prior approval of the All India Veterinary Council or such other authorities or bodies concerned and the intake determined shall not exceed the intake if any specified by such authorities or bodies.