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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

Union of India - Subsection

Section 93(2)(d) in The Coal Mines Regulations, 2017

(d)where the inclination exceeds 60 degrees from the horizontal, be provided, in addition to the steps or ladders and rails or ropes, with suitable platforms at intervals not exceeding 10 meters measured along the slope;