Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Andhra Pradesh - Subsection Section 10(5) in Andhra Pradesh Excise (Grant of License of selling by Bar and conditions of licence) Rules, 2005 (5)If a licence is surrendered in the middle of the licence period, the deposits and the Licence fee paid shall be forfeited to the Government.
