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State of Tamilnadu - Section

Section 38 in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes

38.

The management of the Dental College shall, before applying for affiliation for the Compulsory Rotatory Resident Internship Training Course, provide the following facilities and staff members. The details regarding these provisions shall be furnished in the application for affiliation.
(i)teaching hospitals;
(ii)rural centres with suitable staff and equipments;
(iii)quarters exclusively for internees with all facilities for boarding and lodging at the teaching hospital;
(iv)at least two vans with capacity .of ten seats with mobile dental clinical facilities for Community Dentistry programmes.
(v)the following staff members shall be appointed: -
SI.No. Name of the post Number
(1) Tutor/Assistant Professor for Community.  
  Dentistry programme. 1 (One)
(2) Lady Dental Officer. 1 (One)
(3) Dental Mechanic. 1 (One)
(4) Dental Hygienist. 2 (Two)
(5) Peon. 1 (One)
(6) Van Driver-cum-Cleaner. 2 (Two)