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State of Madhya Pradesh - Section

Section 9 in The Charitable Endowments (Madhya Pradesh) Rules, 1957

9. Vesting orders how filed.

- All copies of vesting orders received by the Treasurer shall be filed together and shall be numbered in consecutive order of their receipt, when sufficient numbers have been received, they shall be bound in volumes. A note shall be made on each vesting order of any entries in the registers under the order.