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[Cites 0, Cited by 1] [Section 36(4)] [Section 36] [Entire Act]

State of Uttar Pradesh - Subsection

Section 36(4)(iii) in Uttar Pradesh State Universities Act, 1973

(iii)to award salary to the officer or teacher concerned, after deducting therefrom such income which such officer or teacher might have otherwise derived during his suspension, removal, dismissal or termination from service.