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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1) in Punjab Bhondedar, Butemar, Dohlidar, Insar Miadi, Mukarraridar, Mundhimar, Panahi Qadeem, Saunjidar, or Taraddadkar (Vesting of Proprietary Rights) Act, 2020

(1)The Collector upon acceptance of the application shall pass an order conferring proprietary rights on the applicant, and all rights, title and interests of the land owner in such land shall thereupon stand extinguished.