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[Cites 0, Cited by 0] [Section 33(11)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(11)(b) in First Statutes of the Jai Narayan Vyas University Jodhpur

(b)meeting the expenditure in connection with the marriage of a son or a daughter or a real brother or a sister dependent on him/her,