Central Administrative Tribunal - Delhi
Raghubir Chand vs Raghubir Chand on 20 January, 2020
1 CP No. 31/2020 in OA 2791/2014
Central Administrative Tribunal
Principal Bench, New Delhi
C.P. No. 31/2020
in
O.A. No. 2791/2014
This the 20th day of January, 2020
Hon'ble Mrs. Justice Vijay Lakshmi, Member (J)
Hon'ble Mr. Pradeep Kumar, Member (A)
Raghubir Chand (Aged about 59 years)
S/o Late Sh. Bihari Lal,
R/o H. No. E-15, Railway Colony,
Working as: Senior Section,
Engineer / P way.
Spl. Meerut City, (U.P),
MTC. (U.P), near Medical health unit
Meerut- 250002.
... Applicant
(By Advocate: Sh. R.K. Shukla)
VERSUS
1. T.P. Singh
General Manager,
Northern Railway,
Head Quarter,
Baroda House,
New Delhi.
2. Sukhmal Chand Jain
Divisional Railway, Estate,
Entry Road, Pahar Ganj,
New Delhi.
3. Miss. Rohita Mishra
Senior Divisional Finance Manager,
Northern Railway, Estate Entry Road,
Pahar Ganj, New Delhi.
4. Divesh Kumar
Senior Divisional Engineer-IV,
Northern Railway, Delhi Division,
Pahar Ganj, New Delhi.
... Respondents
2 CP No. 31/2020 in OA 2791/2014
ORDER (Oral)
Hon'ble Mr. Pradeep Kumar, Member (A):
After arguing the matter for some time, Sh. R.K. Shukla, learned counsel appearing on behalf of the applicant, sought permission of the court to withdraw the CP with liberty to file a fresh CP along with supporting documents.
2. Accordingly, CP stands dismissed as withdrawn with the aforesaid liberty.
(Pradeep Kumar) (Justice Vijay Lakshmi) Member (A) Member (J) /akshaya/