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[Cites 0, Cited by 0] [Section 49W] [Entire Act]

Union of India - Subsection

Section 49W(1) in Conduct of Elections Rules, 1961

(1)If the poll at any polling station is adjourned under sub-section (1) of section 57, the provision of rules 49-S to 49-V shall, as far as practicable, apply as if the poll was closed at the hour fixed in that behalf under section 56.