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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Madras Presidency - Subsection

Section 25(1)(f) in Madras Hindu Religious and Charitable Endowments Act, 1951

(f)particulars of the idols and other images in or connected with the institutions, whether intended for worship or for being carried in processions;