Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(5) in The Haryana Homoeopathic Practitioners (General) Rules, 1975

(5)[ Every registered practitioner shall get his registration renewed within one month of the expiry of the period of registration after every five years on payment of a fee of fifty rupees.