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Communidade Of Nagoa Through Its ... vs Special Land Acquisition Officer on 26 July, 2023

Bench: Surya Kant, Dipankar Datta

     ITEM NO.112                         COURT NO.5                SECTION IX

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

                                   Civil Appeal No(s).2813/2012

     COMMUNIDADE OF NAGOA THROUGH ITS ATTORNEY MR. JOAN
     PHILIPE PEREIRA                                                   Appellant(s)
                                      VERSUS
     SPECIAL LAND ACQUISITION OFFICER                                  Respondent(s)

     WITH
     C.A. No. 2814/2012 (IX)
     C.A. No. 2817-2818/2012 (IX)
     C.A. No. 2819-2820/2012 (IX)

     Date : 26-07-2023 These appeals were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE SURYA KANT
                         HON'BLE MR. JUSTICE DIPANKAR DATTA

     For Appellant(s)             Mr. V. N. Raghupathy, AOR

                                  Mr. Yashraj Singh Deora, Adv.
                                  Mr. Priyesh Mohan Srivastava, Adv.
                                  Mr. Abhishek Singh, Adv.
                                  M/S. Mitter & Mitter Co., AOR

                                  Mr. Rajesh Singh, AOR
                                  Mr. Javed Raza, Adv.

     For Respondent(s)            Mr. Rajesh Singh, AOR
                                  Mr. Javed Raza, Adv.

                                  Mr. Yashraj Singh Deora, Adv.
                                  Mr. Priyesh Mohan Srivastava, Adv.
                                  Mr. Abhishek Singh, Adv.
                                  For M/S. Mitter & Mitter Co., AOR

                                  Mr. V. N. Raghupathy, AOR

                                  Ms. Triveni Potekar, Adv.
                                  For Mr. Mukesh Kumar Singh & Co., Adv.

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Signature Not Verified Digitally signed by satish kumar yadav Date: 2023.07.27 List on 20.09.2023.

(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)