Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 127(2)] [Section 127] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 127(2)(a) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(a)for making omission from, addition to and adaptations and modifications of the Rules, notifications and orders issued under the repealed enactment ; and