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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(4) in The Orissa Motor Transport Workers' Rules, 1966

(4)Every motor transport worker travelling with the vehicle shall carry and retain with himself the individual control book for at least 6 months after the last entry and produce for inspection on demand by an Inspector.Chapter-VII Miscellaneous