Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of West Bengal - Subsection Section 24(ii) in Brainware University Act, 2015 (ii)to recommend to the Governing Board for the creation and institution of Professorships, Associate Professorships, Assistant Professorships and other teaching posts and emoluments thereof;
