Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Principal Commissioner Of Income Tax2 ... vs Gujarat Co. Op. Milk Marketing ... on 1 April, 2019

Bench: Uday Umesh Lalit, Indu Malhotra

     ITEM NO.25                                COURT NO.8                  SECTION III

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.8728/2019

     (Arising out of impugned final judgment and order dated 22-10-2018
     in TA No.1267/2018 passed by the High Court Of Gujarat At
     Ahmedabad)

     PRINCIPAL COMMISSIONER OF INCOME TAX 2 VADODARA                         Petitioner(s)

                                                      VERSUS

     GUJARAT CO. OP. MILK MARKETING FEDERATION LTD.                          Respondent(s)

     (FOR ADMISSION and I.R.; and, IA No.48798/2019-CONDONATION OF DELAY
     IN FILING)

     Date : 01-04-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MS. JUSTICE INDU MALHOTRA


     For Petitioner(s)                    Mr. Atmaram N.S. Nadkarni, ASG
                                          Mr. Rupesh Kumar, Adv.
                                          Mr. D.L. Chidananda, Adv.
                                          Mr. Chiranjeev Chauhan, Adv.
                                          Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

We do not see any reason to interfere in the matter. The special leave petition is, accordingly, dismissed. However, the question of law is kept open.

Pending application(s), if any, shall stand disposed of.

                          (MUKESH NASA)                               (RAJINDER KAUR)
                          COURT MASTER                                BRANCH OFFICER