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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(1) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

(1)The candidate has made the prescribed declaration to this effect in his nomination paper in the case of elections to Municipal Committees, Municipal Councils and Municipal Corporations;