Delhi High Court - Orders
Bibi Amrit Kaur vs Sardar Rajdev Singh & Ors on 13 January, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~31 & 33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 1306/1999
BIBI AMRIT KAUR ..... Plaintiff
Through: Mr. Tarun Mehta, Advocate for LRs
of plaintiff.
versus
SARDAR RAJDEV SINGH & ORS. ..... Defendants
Through: Mr. Preet Pal Singh, Advocate for D-
3.
+ CS(OS) 1806/1999 & I.A. 251/2023
SMT. SURINDER KAUR & ORS. ..... Plaintiffs
Through: Mr. Tarun Mehta, Advocate for LRs
of plaintiff No. 2(c).
Mr. Riju Raj Singh Jamwal,
Advocate for Plaintiff Nos. 2(a) & 3.
versus
S RAJDEV SINGH & ORS ..... Defendants
Through: Mr. Preet Pal Singh, Advocate for D-
3.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 13.01.2023
1. These suits have been listed on an Office Note for directions, in view of the fact that they were instituted prior to the year 2000.
Signature Not Verified Digitally Signed By:SHITU NAGPAL CS(OS) 1306/1999 & 1806/1999 Page 1 of 2 Signing Date:13.01.2023 20:38:582. I am informed that common evidence has been led in both these suits, which is placed on record in CS(OS) 1806/1999. The case is next listed before the Joint Registrar on 20.02.2023. Suits be listed before the Joint Registrar on the said date.
3. In view of the age of the suit, the learned counsel for the parties are directed to expedite the conclusion of evidence.
4. List these suits alongwith all pending applications before the Court on 25.04.2023.
PRATEEK JALAN, J JANUARY 13, 2023 'nc'/ Signature Not Verified Digitally Signed By:SHITU NAGPAL CS(OS) 1306/1999 & 1806/1999 Page 2 of 2 Signing Date:13.01.2023 20:38:58