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Delhi High Court - Orders

Bibi Amrit Kaur vs Sardar Rajdev Singh & Ors on 13 January, 2023

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~31 & 33
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CS(OS) 1306/1999
                                 BIBI AMRIT KAUR                                          ..... Plaintiff
                                                         Through:     Mr. Tarun Mehta, Advocate for LRs
                                                                      of plaintiff.

                                                         versus

                                 SARDAR RAJDEV SINGH & ORS.                               ..... Defendants
                                                         Through:     Mr. Preet Pal Singh, Advocate for D-
                                                                      3.

                          +      CS(OS) 1806/1999 & I.A. 251/2023
                                 SMT. SURINDER KAUR & ORS.                                ..... Plaintiffs
                                                         Through:     Mr. Tarun Mehta, Advocate for LRs
                                                                      of plaintiff No. 2(c).
                                                                      Mr. Riju Raj Singh            Jamwal,
                                                                      Advocate for Plaintiff Nos. 2(a) & 3.

                                                         versus

                                 S RAJDEV SINGH & ORS                                     ..... Defendants
                                                         Through:     Mr. Preet Pal Singh, Advocate for D-
                                                                      3.

                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                                         ORDER

% 13.01.2023

1. These suits have been listed on an Office Note for directions, in view of the fact that they were instituted prior to the year 2000.

Signature Not Verified Digitally Signed By:SHITU NAGPAL CS(OS) 1306/1999 & 1806/1999 Page 1 of 2 Signing Date:13.01.2023 20:38:58

2. I am informed that common evidence has been led in both these suits, which is placed on record in CS(OS) 1806/1999. The case is next listed before the Joint Registrar on 20.02.2023. Suits be listed before the Joint Registrar on the said date.

3. In view of the age of the suit, the learned counsel for the parties are directed to expedite the conclusion of evidence.

4. List these suits alongwith all pending applications before the Court on 25.04.2023.

PRATEEK JALAN, J JANUARY 13, 2023 'nc'/ Signature Not Verified Digitally Signed By:SHITU NAGPAL CS(OS) 1306/1999 & 1806/1999 Page 2 of 2 Signing Date:13.01.2023 20:38:58