Delhi High Court - Orders
Gujarat Cooperative Milk Marketing ... vs Sujay Kumar & Ors on 17 November, 2021
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~12 (original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 45/2021 & I.A.1353/2021, I.A.9877/2021,
I.A.9878/2021, I.A.12932/2021
GUJARAT COOPERATIVE MILK MARKETING
FEDERATION LTD & ANR. ..... Plaintiffs
Through: Mr.Abhishek Singh, Mr.J.Amal
Anand, Mr.Elvin Joshy and Ms.Kirtika
Chhatwal, Advs.
versus
SUJAY KUMAR & ORS. ..... Defendants
Through: Ms. Smriti Sinha and
Ms.Vasundhara Nagrath, Advs. for D-1
Mr. Gauhar Mirza, Mr. Shyamal Anand,
Ms.Ekta Sharma, Mr. Yash Karunakaran and
Mr. Vishesh Sharma, Advs. for D-2/Facebook
Inc.
Mr.Neel Mason, Mr.Vihan Dang and
Mr.Shivang Sharma, Advs. for Proposed D-
6/Google LLC
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 17.11.2021 CS(COMM) 45/2021 & I.A.1353/2021, I.A.9877/2021, I.A.9878/2021, I.A.12932/2021 Re-notify on 28th January, 2022, the date already fixed.
C. HARI SHANKAR, J NOVEMBER 17, 2021/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:20.11.2021 19:57:04