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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(1)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)a White Ensign, with the red St. George's cross and the National flag in the upper canton, in the manner prescribed in Regulation 70;