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State of Odisha - Section

Section 45 in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

45. Mezzanine.

- Mezzanine floor may be permitted above any floor in all types of buildings up to an extent of one-third of the actual covered area of that floor. All Mezzanine floors shall be counted toward FAR calculation, except the mezzanine floor over the ground floor.