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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(9) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(9)"Natural Markets" means a market, including the haat bazaar, where sellers and buyers have traditional congregated for more than a specified period for the sale and purchase of a given set of products or services as assessed by the Town Vending Committee;