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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 41(i) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(i)On the sale or purchase of notified Horticultural produce, whether brought from within the State or from outside the State into the market area; and