Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Uttar Pradesh - Subsection Section 78(4) in The U.P. Factories Rules, 1950 (4)The registers shall be preserved for three years after the close of the year to which they relate.Persons Holding Positions of Supervision or Management[Section 64(1)]
