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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(2)(c) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(c)Agriculturists who make sales of, his own produce in the yard or sub-yard without the assistance from- a commission agent. However, he will have to obtain permission/authorisation from the committee.