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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Tamilnadu - Subsection

Section 44(2) in The Tamil Nadu Apartment Ownership Rules, 1997

(2)The residents shall exercise extreme care about making notices or the use of musical instruments, radios, television and amplifiers, etc., that may disturb others. Residents keeping domestic animals shall abide by the Municipal Sanitary Regulations.