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[Cites 0, Cited by 1] [Section 53A] [Entire Act]

Union of India - Subsection

Section 53A(2) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(2)The provisions of sub-section (1) shall, so far as may be, apply in relation to any proceedings under this Act or the rules or orders made thereunder, other than a proceeding before a court, as they apply in relation to a proceeding before a court.