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Karnataka High Court

K V Mallaraje Urs S/O. Late Veeraraje Urs vs State Of Karnataka Dept Of Food Civil ... on 13 July, 2010

Author: Ram Mohan Reddy

Bench: Ram Mohan Reddy

IN THE HIGH COURT OF KARNA'I'AKA AT BANGALORE DATED THIS THE 13TH DAY OF JULY 20m BEFORE THE HON'Bi..E MR.Jus'i'I(:I: V ix/:Isc.w.N.o.5687/2_i_o__1_g - ii ' WRIT Pi:'m1 Nd. 4:2x41~ii_/*:;A009 E»~RES ) BETWEEN: 'V i i K.V.Ma1i21ifa;ie S / 0 Late Veeifaificij CI-.__U1's.jjf--., _ A Aged abou'i._59 jz_;fz11':s_»'~ Presezitly' '33:. i'\?Q';f2,}.9 "S11iv;;sa_1_mig:iiiiV";.. _»Nv9fLl':v::1j'i' ~Naga1' (Policte Layout) T.Nara'sipura R0a,§i.,V Laiiit-h_a-drip11ra Post Mysore '*'57io o"i0.'g' .« _ ...PE'I'ITIONER (By. _§1VIV/S. EsskayVAsst.ss. &

- ':S:,iAii¢'M';.R.K1°iSh'i"Ié1'vMu1't'.hy. Advs.] I L »._Sti£1t.(3 .r;):f iI{'2i11"1'1at:aka E'):-rp"a{t.rr1_eI1t: of Food. Civil Supplies Ar1'd___C0nsL1r1'aer Affairs A' 'X/_'zikasa Souciha * .._[)i'.E3.R.An1bd1{z1r Vcedhi Bangalore «-- 560 001.

Z Rep1'ese11I'.ec1 by its Prinvipai Se(~r£=,ta1'y

2. K.21r11e.1tz.1l<.a Food and Civil Suppiies C?o1'po1'21ii(>r1 1.i1'1':ai1'e(:i (Govt. of Ka1'ne1t:.2.1ka U1'3cie1't21ki1'1g;;'} No. 16(1). Miller Tzsmk Bed A1'(~?él bk Bangalore ~ 560052.

Represented by its Maimging Director

3. General Manager Kariiataka Food and Civil Supplies Corporation Limited (Govt. of Kamatalia Ur";dert.akiI1g] No.16(1}_. Miller Tank Bed Areanm b Bangalore - 560 052. hi ' (By Sri Jagadi.<;h l\/I11nde1rgi»,.GA . A l M/ Sriranga Assts., Adv-~.._.i'or R2 Misc.W.No.5687:)'*20lflwlel anienxdment. to include additional pl"E1y€.!.'_" in.' it3:'ie"Wriii1-- Iéetitiorl.

This l\4i'iSCfi;T.l.i-ap;5F_ic3.Ltio1'1'list 'eommg on for hearing this day. the _(;?o{;i'ri£._rn2tc1fe.lt'l1e':Afollow-ing:

edoRnER Aplllilléailioia7'to.'aniencl Hit" Prayer by in<':o1'P0rati11§£§ g1n'i";§id£=§liitio'1<!l§1l is allowed. Petitioner to amend A the \7\/'ri4t;~.PVeti'i.~i(§11. it fiespondent. is granted 21 weeks time to file 2 étdiditional statement of objections.

sd/-1 KUDGE Rdfe