Smt Thimmajamma W/O Late Thimme Gowda vs Mr Veerabhadraiah S/O Mallaiah on 22 January, 2010

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Karnataka High Court

Smt Thimmajamma W/O Late Thimme Gowda vs Mr Veerabhadraiah S/O Mallaiah on 22 January, 2010

Bench: Subhash B.Adi

EN THE H¥{3H COURT OF KARNATAKA AT BANGALORE
DATED TH%S THE 22""--* DAY OF JANUARY 2010 

BEFORE

THE HONBLE :\AR..JDsT:cE SUBHASH B.l'AD':'*'5.jf:  N.

MISCELLANEOUS FIRST APPEAL NQ.'2s'57é:_2t)'o%S  "

czw  

IVHSCELLANEOUS FIRST AP.f3EAL«l§i(5.'8E;71I2t)G5:'-Ht,__:  T

BETWEEN.

Smt. Thimmajamma. .
WED Late Thémme Gewdaﬁ  
Aged about 80 years._ ' 'A
Since dead by herE__:R:.__ _  _  ~ 
SH. KT (3ovir1{:te'V(3C"t:~Nﬁ"a      
SID Late Thém.rTse'gQv§ida';'. ' j _    
& Bate Smt. TF.%mmajamrfra».  '
Aged abDL.:t__5?"yea'rS;.;,__ _ "
No.34t_M,C. 'Lay;'D_Lrtt_ 7'; '
Véiay8%7a§}aa't~. ' V   _   ' '
Bangaforee 580 U~¢G§<     VI APPELLANT
 *   .--  {Common in both ¥\/1§AS}

(By Sari.' D.H.LeeIa%<'a;.s_:§hVan. era, CG. Qéieep. Advs.

 w  'I'    ..... ..

 Lswetit/i..':.A'.vN§:;8t."a;f2s2oo5

AND?'

 1. ' Lflrsj Veerabhadraéah.

at T Swe..£i/taiiasah!
» "'«.,Aged about 51 years.
V ..Ressdmg at Noaeo.  Mam.
Basaveshwara Nagart
Bamgaiote  560 D79?

 24 Mr. T.\/. Ramesh.

S90 Néjagunaéah.



Aged abou136 years.
Reséding at No.30«=119(

5"' Mam, 6." Cross.
Muliakaiiamma Badavarae"
Nagarbhavé 2"' Stage'
Bangaéore ~»« 560 072.

Mr. Laghomaiah

Sfo Kadarappa Hanumanthappa.
Aged about 58 years, 
Smt. Maiamma.

Wfo Laghumaiah.

Aged about 48 years.

Smt. R. Nagarathnanfma.
\Nfo K. Narasimbaraéug
Aged about 29 years, 

Smt. Nanda Devi. A
W'o MK. Ra._mm_ur:hfy. _ _ _  
Aged abodt       

S%.Nos.13to.;'6'are fesidi'ngs.aii*-- 
Mai.aggaiLi'VVé"i'iage_43 "  " «
Y{éshwaimh5;>_ur Hobiﬁ. 
Vi?shw-:ar':eede.:'e-Posif 
Bangaiore I'dort'b':'"{a§oi.<__.  

Bamgaisore ;- 5's0"o9z...V  ._ eEseoNoENTs

(By E3_ri{.'Sue.enévas'a. 8[Smt. Leena Bbat.

 '~ ._vAdvs}__i"or ;>F31,:5 to 6.)
 (Apogee? dis.,m%sse.d against FM & R2}

'  _ AND':-.,

A M M;:=.A:~§o--«..$_5?':-,:5:'oo5

Mir;...'Q'eerabhadraiah,

A'  Maiiaiah.
Aged about 51 years'

Residing at No.390' 6:" Main.
Basaveshwara Nagar'
E3angaiore « 560 0779.



2, Mr. T.V_ Flarnesli
So Nrjagunaialnr
Aged about 36 years.
Residing at No_30;l E9,
5'" l\/lain. 4"" Cross.
Mullakallamma Badavanet
Nagarbnavé 2"" Stage.
Bangalore ~ 560 072.

3. Mr. lvtaclappal ;
Sio Kadarappa Hanumantnappa. 
Aged about 68 years'

4. Smt. Lakshrnarnma.
W.-'o ¥\./iaclappa.
Aged about 58 years; 

5. Smt. Sédda Gangarnrnall  A . ;
Wso Girryappa,  '
Aged about 33 'y9_ars,;_'

6. Sim. Oo>:uiea'irnn5ra..@ 'r'asn_odar*a'iriav._' H ~
Wxo l<urn_ar.{_ . ' ._  g_ "
Aged l.ab_o"ul_23 "y1;ears.--.._' '

Sl NOS.-.3' to 6" a re reisgédingg" 'at: ' '
Malagalu Village;   __  

Yesnwantllliprir"t%oE;lt. »-- V

Vrshwanaeedlam_F?.osl';_ 3

E»ai'ig.alore North Talux.

._':g_B*an;ggalo.re --~ 56V0'89--i'.V .. RESPONDENTS

.l<B,S; Siriinh-'as & Smt. Leena Bhat.

Ad\r'S'.«."lOr'1 R-.. C-ll' - . .

{H T .& R2 Se'r/"Ed?

These' l\./lrsceilaneous Ftrst Appeals are téteo' under Order 43 Role CPC against order dated: 18.8.2005 passed on l.A.Nos.l & ll in ' _O.,SAA.?§fO,_2974;"2OO5 & O.S.2972.:'2005 respectively on the file of the XXlV Ad_d'.r._,C_iti=y Civil Judge' Bangalore City {OCH No.6). allowing l4A.l\io.¥ filed

-{by the Respondent Nosri & 2 rierern 'under Order 39 Rule l and 2 CPO "gtor temporary rnjunctron and rejecting l.A.l\lo.il ltted by the appellant hereiri under Order 39 Rule 4 CPU for vacating the interim order of :fﬂJLlrlCilOl"r granted on 15.432005.

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