Delhi High Court - Orders
Servotech Power Systems Ltd vs The General Manager, United Bank Of ... on 27 September, 2019
Author: R.K.Gauba
Bench: R.K.Gauba
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 394/2019
SERVOTECH POWER SYSTEMS LTD ..... Appellant
Through: Mr. Kunal M. and Mr. Manu, Advocates
versus
THE GENERAL MANAGER, UNITED BANK
OF INDIA& ORS ..... Respondents
Through
CORAM:
HON'BLE MR. JUSTICE R.K.GAUBA
ORDER
% 27.09.2019 CM No.43620/2019 (Exemption) Allowed subject to just exceptions.
FAO 394/2019Issue notice to the respondents on appropriate steps being taken, returnable for 14.11.2019.
Meanwhile, there shall be a stay against encashment of bank guarantee no.027619ILFIN6627 amounting to Rs.15,20,000/- in favour of the second respondent till the next date of hearing.
The appellant to take appropriate steps under Order XXXIX Rule 3 CPC within three days.
Dasti under the signatures of the Court Master.
R.K.GAUBA, J SEPTEMBER 27, 2019/yg