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Delhi High Court - Orders

Servotech Power Systems Ltd vs The General Manager, United Bank Of ... on 27 September, 2019

Author: R.K.Gauba

Bench: R.K.Gauba

$~31
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      FAO 394/2019
       SERVOTECH POWER SYSTEMS LTD                         ..... Appellant
                          Through: Mr. Kunal M. and Mr. Manu, Advocates

                          versus

       THE GENERAL MANAGER, UNITED BANK
       OF INDIA& ORS                                       ..... Respondents
                     Through

       CORAM:
       HON'BLE MR. JUSTICE R.K.GAUBA
                    ORDER

% 27.09.2019 CM No.43620/2019 (Exemption) Allowed subject to just exceptions.

FAO 394/2019

Issue notice to the respondents on appropriate steps being taken, returnable for 14.11.2019.

Meanwhile, there shall be a stay against encashment of bank guarantee no.027619ILFIN6627 amounting to Rs.15,20,000/- in favour of the second respondent till the next date of hearing.

The appellant to take appropriate steps under Order XXXIX Rule 3 CPC within three days.

Dasti under the signatures of the Court Master.

R.K.GAUBA, J SEPTEMBER 27, 2019/yg