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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(3) in Chhattisgarh Public Distribution System (Control) Order, 2004

(3)The Food Corporation of India (FCI) or Chhattisgarh State Civil Supplies Corporation Limited shall ensure physical delivery of food grains of fair average quality within two weeks of demand with specific amount.