Himachal Pradesh High Court
Prakash Kaur vs . Rajwant Singh Manta on 10 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Prakash Kaur vs. Rajwant Singh Manta CR No.27/2023 10.3.2023 Present: Ms. Samanta Negi, Advocate vice Mr. Jagat Pal, Advocate, for the petitioner.
Learned vice counsel for the petitioner prays for an adjournment on the ground that arguing Counsel is not available today.
Therefore, at her request, list after one week.
( Sushil Kukreja ) Judge 10th March, 2023 (CS) ::: Downloaded on - 10/03/2023 20:37:25 :::CIS