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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(3)(c) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(c)to ensure that no financial irregularity is committed and to take steps to set right any irregularity pointed out during audit or appeared otherwise;