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Rajasthan High Court - Jaipur

State Of Rajasthan vs Javed Khan @ Javed Juniyar And Ors on 23 April, 2019

Bench: Sabina, Pankaj Bhandari

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

          D.B. Criminal Death Reference No. 1/2016
State Of Rajasthan
                                                                ----Petitioner
                                 Versus
Dr Abdul Hameed
                                                              ----Respondent

Connected With D.B. Criminal Appeal No. 1024/2014 Dr Abdul Hameed

----Petitioner Versus State Of Rajasthan Through Pp

----Respondent D.B. Criminal Appeal No. 1073/2014 Rayees Beg

----Petitioner Versus State Of Rajasthan Through Pp

----Respondent D.B. Criminal Appeal No. 1092/2014 Javed Khan@javed Junior

----Petitioner Versus State Of Rajasthan Through Pp

----Respondent D.B. Criminal Appeal No. 1093/2014 Latif Ahmed Baja And Ors

----Petitioner Versus State Of Rajasthan Through Pp

----Respondent D.B. Criminal Appeal No. 1094/2014 Abdul Goni@asadulla@nasaruddin@nikka

----Petitioner Versus State Of Rajasthan Through Pp

----Respondent D.B. Criminal Appeal No. 113/2016 Dr Abdul Hameed (Downloaded on 28/06/2019 at 01:29:18 AM) (2 of 2) [CRLDR-1/2016]

----Petitioner Versus State Of Rajasthan Through Pp

----Respondent D.B. Criminal Appeal No. 188/2016 State Of Rajasthan

----Petitioner Versus Javed Khan @ Javed Juniyar And Ors

----Respondent D.B. Criminal Appeal No. 866/2017 Pappu @ Salim

----Petitioner Versus State Of Rajasthan Through P P

----Respondent D.B. Criminal Appeal (Db) No. 341/2018 State Of Rajasthan

----Petitioner Versus Farukh Ahmed Khan @ Swaroop Baba @ Anwar

----Respondent For State : Mr. Rajendra Yadav AAG with Ms. Rekha Madnani P.P. For Accused : Mr. S.S. Hassan Adv. for accused Mr. Rayees Beg, Mr. Javed Khan @ Javed Junior, Mr. Latif Ahmed Baja, Mr. : Abdul Goni @ Asadulla @ Nasaruddin @ Nikka.

Mr. J.R. Bijarniya Adv. for accused Mr. Pappu @ Salim HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 23/04/2019 Learned State counsel requests for an adjournment. List again on 09.05.2019.

(PANKAJ BHANDARI)J. (SABINA)J. Sanjay Kumawat-1-10 (Downloaded on 28/06/2019 at 01:29:18 AM) Powered by TCPDF (www.tcpdf.org)