Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 10 in Telangana Electricity Duty Act, 1939 10. [ Savings. [This section was added by the Andhra (Amendment) Order, 1950.] - This Act shall have effect subject to the provisions of article 288 of the Constitution.]
