Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1)(b) in THE DIGITAL PERSONAL DATA PROTECTION ACT, 2023

(b)has been convicted of an offence, which in the opinion of the Central Government, involves moral turpitude;