Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 10 in The Orissa Survey and Settlement Rules, 1962 10. Appeals. - An appeal under Sub-section (3) of Section 6 shall lie to the Chief Survey Officer or any other officer specially empowered by Government in this behalf.
