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Union of India - Section

Section 28 in The Dangerous Machines (Regulation) Act, 1983

28. Power to enter and search

.An Inspector authorised in this behalf by the Controller may, if he has any reason to suspect that any provision of this Act has been, or is being, or is about to be, contravened, enter and search, at any reasonable time of the day, any premises in which any dangerous machine is operated.