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[Cites 0, Cited by 0] [Section 18J(2)] [Section 18J] [Entire Act]

State of Goa - Subsection

Section 18J(2)(a) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(a)serving member of the Defence Forces or an ex-serviceman or a freedom fighter, who agrees to cultivate the land personally;