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Supreme Court - Daily Orders

Commnr. Of Income Tax vs Suresh Kumar Seksaria on 4 May, 2017

     ITEM NO.86                          REGISTRAR COURT. 2               SECTION IIIA

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR. M V RAMESH

     Civil Appeal No(s).                 4016/2014

     COMMNR. OF INCOME TAX                                              Appellant(s)

                                                     VERSUS

     SURESH KUMAR SEKSARIA                                              Respondent(s)



     Date : 04/05/2017 This appeal was called on for hearing today.



     For Appellant(s)                   Mr. Arun Kumar Singh,Adv.
                                        Mrs. Anil Katiyar,Adv.


     For Respondent(s)                  Mr. Monish Panda,Adv.
                                        Mr. Mrinal Bharat Ram,Adv.
                                        Mr. Ayush Sharma,Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete.

Ld. Counsel for the parties have failed to file the statement of case within the statutory period. Filing of Statement of Case is not mandatory as per amended Supreme Court Rules, 2013. Viewed thus, the matter shall be processed for listing before the Hon'ble Court on its own turn.

(M V RAMESH) Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2017.05.04 15:47:17 IST Reason: